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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Uttar Pradesh - Subsection

Section 70(a) in U.P. Revenue Code (Amendment) Act, 2016

(a)in the marginal heading, for the words 'Mortgage and gift of land by bhumidhar with non-transferable rights" the words "Mortgage of land by bhumidhar with nontransferable rights" shall be substituted;