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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010

(2)Detailed methodological aspects are set out in Annexure - I to these regulations. The Commission may modify or update the above processes from time to time based on the emergent needs for determining the Point of Connection transmission charges and allocation of losses.