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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(3) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(3)Savings, if any, against a sanctioned estimate, can be utilised for the execution of an additional work not contemplated in the original plan of the work, but fairly contingent upon it, with the approval of the Chief Engineers.