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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttarakhand - Subsection

Section 18(2) in Irrigation Department, Uttaranchal Service of Ministerial Cadre (Group 'C') Rules, 2003

(2)The authority for appointment/promotion/posting shall be the Head of the Department in case of Chief Engineer's cadre and Circle cadre and Superintending Engineer in case of Divisional cadre.