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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(1) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

1.2These Regulations shall apply for Open Access to and use of the distribution system of Distribution Licensees in the State of Maharashtra and will also include cases where the network of the Distribution Licensee is not being used but supply to Open Access Consumer is being provided within the distribution area of the Licensee.