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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(ii) in The Rules for Grant of Special Scholarships to Students of Backward Classes, 1963

(ii)[All applications shall be scrutinized by the Directorate of Primary and Secondary Education, Rajasthan, Bikaner, and those found to be in order shall be placed before the committee consisting of the following:- [Substituted by Notification F. 9 (4)(85) Schedule/SWD/73-74, SO 147, dated 2-3-1974.]