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[Cites 1, Cited by 6]

Himachal Pradesh High Court

Pankaj Kumar vs . H.P University And Others. on 6 September, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Pankaj Kumar vs. H.P University and others.

.

CWP No. 2919 of 2022 06.09.2022 Present: Mr. Sanjeev Bhushan, Sr. Advocate with Ms. Bharti, Advocate, for the petitioner.

Mr. Ashok Sharma, Sr. Advocate with Mr. Surender Verma, Advocate for respondent No.1.

CWP No 2919 of 2022 & CMP No. 5613 of 2022 We have heard learned Senior counsel for the petitioner and learned Advocate General for respondent No.1.

Let records be produced on the next date.

Stand over till 12.09.2022.

Until the next date, one seat in the category in which the petitioner has applied shall be kept vacant, in case the seat is not already filled up.






                                                            ( A.A. Sayed )





                                                             Chief Justice




              6th September, 2022                        ( Jyotsna Rewal Dua )
                    (priti)                                     Judge




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