Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106] [Entire Act] State of Odisha - Subsection Section 106(1) in Orissa Municipal Act, 1950 (1)After the Budget is presented before the Municipality under Section 104, copies of the Budget estimate and translation thereof in the Oriya Language shall be forthwith lodged in the office of the Municipality.
