Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(d) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2015

(d)Establishments/premises for domestic category households having relevant document from the local authorities, identifying the premises as separate.