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[Cites 0, Cited by 0] [Section 12(25)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(25)(a) in Gujarat Sales Tax (Second Amendment) Act, 1976

(a)in column 2, the brackets, words and figures "(other than the component parts of motor lorries as specified in entry 66 of this Schedule)" shall be omitted;