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[Cites 0, Cited by 0] [Section 334] [Entire Act]

State of Bihar - Subsection

Section 334(i) in Bihar Board's Miscellaneous Rules, 1958

(i)A Gazetted officer, other than the officer incharge of the Department, appointed by the Collector, will also check the stock of the balance of maps in hand each year according to the scale prescribed below:-