Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 15 in Surveyor, Class III, Forest Department (Competitive Examination) Rules, 2013

15. Merit list.

- The Board or the Authority shall prepare the list of successful candidates in the order or merit on the basis of aggregate marks finally awarded to each candidate in examination and in the order the Board or the Authority /Department shall recommend names of the qualified candidates for appointment to the extent of the number of vacancies advertised for:Provided that where the vacancies reserved for the candidates belonging to Scheduled Caste, Scheduled Tribe and Socially and Educationally Backward Class (including Nomadic Tribes and Denotified Tribes) cannot be filled up on the basis of the qualifying aggregate marks fixed for general category, the Board or the Authority may relax the standard of aggregate marks to make up the deficiency in the reserved posts.