Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 35 in The Punjab Livestock and Birds Diseases Act, 1948

35. Institution of proceedings.

- No prosecution under this Act, except under section 33 shall be instituted except by or under the authority of the Veterinary Surgeon [or the Inspector.] [Added by Punjab Act 33 of 1961, Section 9.]