Section 34A(3)(v) in The M.P. Vishwavidyalaya Adhiniyam, 1973

[Cites 0, Cited by 0] [Section 34A(3)] [Section 34A] [Entire Act]

(v)[ one representative of the Commissioner, Higher Education.] [Substituted by M.P. Act No. 19 of 1994.]

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