Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Maharashtra - Subsection Section 62(iii) in Maharashtra Minor Mineral Extraction (Development and Regulation)Rules, 2013 (iii)for permit for quantity 2001 brass to 25000 brass ......... rupees five thousand.
