Section 62 in Maharashtra Minor Mineral Extraction (Development and Regulation)Rules, 2013
62. Application or Processing fee.
- The application shall be accompanied with the processing fee as follows:-(i)for permit for quantity 500 brass and below ... five hundred rupees;(ii)for permit for quantity 501 brass to 2000 brass ... two thousand rupees;(iii)for permit for quantity 2001 brass to 25000 brass ......... rupees five thousand.In case of refusal of grant of permit applied for, the fee shall not be refunded.
