Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113(3)] [Section 113] [Entire Act] State of Tamilnadu - Subsection Section 113(3)(b) in Tamil Nadu Co-operative Societies Rules, 1988 (b)where the address of any member of the society is not available, by affixing it on the notice board or any other conspicuous place in the premises of the society; or