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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(b) in Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Tariff determination of energy from Renewable Energy Sources) Regulations, 2017

(b)Determination Project specific Tariff for generation of electricity from such renewable energy sources shall be in accordance with such terms and conditions as-stipulated under relevant Orders of the Commission.