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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1)(d) in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010

(d)Procedures for Billing and collection of charges by the CTU on behalf of the Transmission Licensees and redistribution of the same (including amounts over or under collected) as prepared by the CTU and approved by the Commission; and