Section 8(3) in The Motor Vehicles (Driving) Regulations, 2017
(3)Taking a `U' turn. -(a)a vehicle shall not make a `U' turn -(i)where such `U' turn is prohibited by a road sign or a traffic signal;(ii)on a busy road with continuous flow of traffic;(iii)on a major road, highway or expressway; and(iv)across a continuous single or a double solid line;(b)the driver shall not take a `U' turn if there are any blind spots around the vehicle and shall start taking a `U' turn only if it is safe to take a `U' turn, after closely observing the traffic in the opposite direction and observing the traffic on the sides and behind the vehicle in the side view mirrors and rear view mirror;(c)the driver shall negotiate the right turn only after giving way to the other road users who have the right of way, including pedestrians and cyclists;(d)the driver shall ensure that he has a clear view of approaching traffic and shall not cause undue inconvenience to the other road users and also ensure safety of other road users;(e)a large vehicle may take the `U' turn from the left lane only where permitted.
