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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(5) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

5.2All eligible generating stations including a captive generating plant, seeking connectivity to the distribution system, shall apply to the Distribution Licensee for connectivity in the Form prescribed in the procedure to be laid down by the Distribution Licensee :Provided that till such time such procedure is laid down by Distribution Licensee, the earlier procedure of granting Open Access shall be applicable.