Section 27(2)(d) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

(d)make regulations,-

(i)regarding the admission of students to the University;

(ii)regarding the examinations and the conditions on which students shall be admitted thereto;

(iii)relating to courses of study of degrees, diplomas and certificates.

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