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State of Andhra Pradesh - Section

Section 81 in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

81. Monthly statement of receipts and payments.

(1)The Commissioner shall prepare a fund-wise statement of receipts and payments.
(2)The statement shall be prepared in Table 9.19.
(3)The Commissioner shall prepare the statement by the end of the following month and place it before the Council.