Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Andhra Pradesh - Subsection Section 81(1) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017 (1)The Commissioner shall prepare a fund-wise statement of receipts and payments.
