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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Tamilnadu - Subsection

Section 42(2) in Manonmaniam Sundaranar University Act, 1990

(2)Where the University has so instituted a Provident Fund under sub-section (1), the Government may declare that the provisions of the Provident Funds Act, 1925 (Central Act of 1925) shall apply to such funds as if the University were a local authority and the fund a Government Provident Fund.