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[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Rajasthan - Subsection

Section 110(ii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(ii)The amount recovered by the Patwari shall be deposited in the Tehsil Sub-Treasury within a month, or at the monthly meeting, whichever is earlier. If the collected amount is Five Thousand rupees or more the amount so collected shall be deposited by the Patwari immediately.