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State of Rajasthan - Section

Section 110 in Rajasthan Land Revenue (Land Records) Rules, 1957

110.

(i)After the entry of collections, totals for even day, the total amount collected upto the preceding day, will be shown separately and total collections made up-to-date shall also be shown.
Example. - Rs. 100 were collected on 1st January and the collection on 2nd January amounted to Rs. 80 the Patwari will enter them as under:-
Total collection on 2nd January Rs. 80
Total collection upto last day, i.e. 1st January Rs. 100
Collection up-to-date Rs. 180.
(ii)The amount recovered by the Patwari shall be deposited in the Tehsil Sub-Treasury within a month, or at the monthly meeting, whichever is earlier. If the collected amount is Five Thousand rupees or more the amount so collected shall be deposited by the Patwari immediately.