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[Cites 1, Cited by 8]

Himachal Pradesh High Court

Sh. Suresh Chand And Another vs . Sh. Sanjay Dutt And Another on 30 June, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Sh. Suresh Chand and another Vs. Sh. Sanjay Dutt and another RSA No. 18 of 2021 .

30.06.2022 Present: Mr. Tek Chand Sharma, Advocate, for the appellants.

Mr. Romesh Verma, Advocate, for respondent No. 1.

Kanwar Virender Singh, Advocate, for respondent No. 2.

RSA No. 18 of 2021 & CMP No. 2029 of 2021 Kanwar Virender Singh has put in appearance on behalf of respondent No. 2. He prays for and is granted two weeks' time to file Power of Attorney on behalf of the said respondent. As prayed for, list for consideration after two weeks.

(Ajay Mohan Goel) Judge June 30, 2022 (bhupender) ::: Downloaded on - 30/06/2022 20:04:30 :::CIS