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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(b) in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980

(b)the Governor may create such additional, permanent or temporary posts from time to time, as may be found necessary.