Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] State of Rajasthan - Subsection Section 98(1) in First Statutes of the University of Udaipur (1)The faculties shall have all powers and perform the duties of the Board of Studies as mentioned in the Act and the Statutes and the regulations made thereunder.
