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State of Rajasthan - Section

Section 98 in First Statutes of the University of Udaipur

98. Functions of the Faculties.

(1)The faculties shall have all powers and perform the duties of the Board of Studies as mentioned in the Act and the Statutes and the regulations made thereunder.
(2)It shall also have the following functions.-
(i)to co-ordinate work in the subject assigned to the faculty.
(ii)to deal with any matter referred to it by the Academic Council or the Executive Committee;
(iii)to remit matter to Committee of Courses;
(iv)to consider any matter within its purview referred to it by the Committees of Courses;
(v)to hold meetings with the sanction of the Vice-Chancellor with any other faculties or faculty; such joint meeting to be convened by the Vice-Chancellor and to be presided over by him or by a Chairman of the faculty;
(vi)to recommend to the Academic Council what Committee of Courses should be instituted and the strength of such committees;
(vii)to discharge such other functions as may be prescribed by the Statutes.
(3)Meeting of the faculties shall be held when convened by the Chairman or by the Registrar on his behalf. Half the number shall constitute the quorum.