Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(iv) in The Rajasthan Education Department (Primary and Secondary Teachers) Benevolent Fund Rules, 1975

(iv)Failing mother and father, to dependent minor brothers and unmarried sisters if they were entirely dependent on the deceased.