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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(6) in Kerala Captive Elephants (Management and Maintenance) Rules, 2012

(6)The owner shall report within 24 hours, to the Chief Wildlife Warden or to the officer authorized by him, the death of an elephant and the tusks, if any, shall be declared within one week to the' Chief Wildlife Warden for obtaining Ownership Certificate.