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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(1) in Rajasthan Government Clinical Establishment (Registration and Regulation) Rules, 2013

(1)These rules may be called the Rajasthan [***] [Deleted 'Government' by Notification No. G.S.R. 63, dated 17.3.2015 (w.e.f. 5.6.2013).] Clinical Establishment (Registration and Regulation) Rules, 2013.