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[Cites 0, Cited by 0] [Section 139] [Entire Act]

State of Rajasthan - Subsection

Section 139(b) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(b)form work and shores used for concrete work are structurally safe and are properly braced or tied together so as to maintain position and shape of such from work or shores;