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[Cites 0, Cited by 0] [Section 106] [Entire Act]

State of Punjab - Subsection

Section 106(b) in The Punjab Capital (Development and Regulation) Building Rules, 1952

(b)be connected with the waste pipe from the urinal at a point not less than 7.5 cms. and not more than 30 cms. from the highest part of the trap on that side of water seal which is near to be waste pipe, and