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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(l) in Dr. M.G.R. Medical University (Affiliation of Medical Colleges) Statutes

(l)There shall be a central causality service consisting of the following facilities and staff: -
(i)Main reception room with section for observation;
(ii)Minor operation theatre;
(iii)Trauma Care Service;
(iv)Toxicology poisoning cases care service;
(v)Emergency operation theatre;
(vi)Room for Medical Officers.