Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(3) in The Orissa Housing Board Employees' Provident Fund Trust Rules, 1997

(3)The Chief Accounts Officer as the Secretary of the Board of Trustees and another member of the Board of Trustees nominated for the purpose by the Board shall jointly operate the accounts of the Fund.