Section 15 in Instructions for The Administration of The Indian Boilers Act, 1923
15. Issue of certificate and provisional order.
In cases in which the Inspector is empowered to issue a certificate under I sub-section (5) of section 8 without further reference the certificate should ordinarily be issued within 72 hours of the completion of the inspection. When an Inspector issues a provisional order under section 9, he must immediately to the Chief Inspector that he has done so.IV - Instructions for Examination of Boilers Steam Pipes, Economisers or Parts thereof under construction
