Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2B] [Entire Act] State of Kerala - Subsection Section 2B(2) in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 (2)All officers to act under the provision of this Act shall be bound to comply with the direction given by the authorised officer.]
