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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of West Bengal - Subsection

Section 56(1) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(1)The Bidhan Chandra Krishi [Viswavidyalaya] [The word within square brackets substituted 'Viswa Vidyalaya' throughout the Act by W. B. Act 31 of 1981.] Ordinance, 1974, is hereby repealed.