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Union of India - Section

Section 14 in The Indian Administrative Service (Fixation of Cadre Strength) Regulations, 1955

14. [ Maharashtra] [Notification No. 11031/02/2002-AIS-II(A) dated 10.04.2007]

1. Senior Duty Posts under the State Government 190 Minimum Tenure of Posting ( in years)
  Chief Secretary to Govt. & Development Commissioner 1  
  Additional Chief Secretary to Government 3  
  Principal Secretary to Government 18  
  Principal Secretary and Special Inquiry Officer 1  
  Principal Secretary and Chief Protocol Officer 1  
  Principal Secretary and Chief Electoral Officer 1  
  Divisional Commissioner 6  
  Secretary to Government 20  
  Secretary to Governor 1  
  Commissioner of Sales Tax 1  
  Settlement Commissioner 1  
  Commissioner, Sugar 1  
  Commissioner for Cooperation and Registrar of CooperativeSocieties 1  
  Development Commissioner, Industries 1  
  Commissioner, Prohibition & Excise 1  
  Secretary to the Chief Minister 1  
  Special Commissioner, Maharashtra Sadan, New Delhi 1  
  Transport Commissioner 1  
  Dairy Development Commissioner 1  
  Commissioner, Food & Drugs Administration 1  
  Commissioner of Employees State Insurance Scheme 1  
  Commissioner of Agriculture 1  
  Commissioner of Tribal Development 1  
  Commissioner of Employment and Self-Employment 1  
  Commissioner of Small Savings and State Lotteries 1  
  Commissioner, Animal Husbandry 1  
  Commissioner, Women and Child Welfare 1  
  Commissioner, Labour 1  
  Commissioner, Integrated Child Development Scheme 1  
  Director, Municipal Administration 1  
  Joint Secretary/Addl. Secretary/Special Secretary 25  
  Collector 35  
  Additional Collector 4  
  Chief Executive Officer, Zilla Parishad 33  
  Inspector General of Registration 1  
  Additional Commissioner of Sales Tax 1  
  Deputy Director of Sales Tax 4  
  Director of Social Welfare 1  
  Additional Commissioner 6  
  Director, Handloom, Power-looms and Cooperative Textiles 1  
  Controller of Rationing 1  
  Additional Commissioner of Tribal Sub-plan 2  
  Director of Sports & Youth Services 1  
  Director General, Information and Public Relation 1  
  Commissioner, Person with Physical Disabilities 1  
1. Total Senior Duty Posts 190  
2. Central Deputation Reserve not exceeding 40% of item 1above 76  
3. State Deputation Reserve not exceeding 25% of Item 1 above 47  
4. Training Reserve not exceeding 3.5% of Item 1 above 6  
5. Posts to be filled by promotion under Rule 8 of the IndianAdministrative Service (Recruitment) Rules, 1954 not exceeding33.3% of Item 1,2,3 & 4 above 106  
6. Leave Reserve and Junior Posts Reserve not exceeding 16.5%of Item 1 above 31  
7. Posts to be filled up by Direct Recruitment (Items1+2+3+4+6-5) 244  
  Total Authorised Strength 350  
[Manipur] [Substituted by Notification No. G.S.R. 841(E), dated 1.9.2016.]
  Senior Duty Posts under the State Government 63
  Chief Secretary to Government 1
  Additional Chief Secretary to Government 1
  Principal Secretary to Government 4
  Secretary to Government 15
  Resident Commissioner 1
  Director General of State Academy of Training 1
  Secretary to Governor 1
  Secretary to Chief Minister 1
  Secretary, Public Service Commission 1
  Commissioner, Departmental Enquiries 1
  Special/Additional/Joint/Deputy Secretary 9
  Deputy Commissioners 9
  Commissioner for Excise 1
  Commissioner for Taxes 1
  Director of Vigilance 1
  Director of Food & Civil Supplies 1
  Registrar of Cooperative Societies 1
  Director of Settlement and Land Records 1
  Director of Tourism 1
  Director of Information and Public Relations 1
  Director of Commerce & Industries 1
  Director of Transport 1
  Director of Tribal Development & Backward Classes 1
  Director of Municipal Administration and Urban Development 1
  Director of Youth Affairs & Sports 1
  Director of Higher Education 1
  Director of School Education 1
  Director, Power 1
  Director of Information Technology 1
  Director of MOBC 1
1 Total Senior Duty Posts 63
2 Central Deputation Reserve not exceeding 40% of item 1 above 25
3 State Deputation Reserve not exceeding 25% of item 1 above 15
4 Training Reserve not exceeding 3.5% of item 1 above 2
5 Leave Reserve and Junior Posts Reserve not exceeding 16.5% ofItem 1 above 10
6 Posts to be filled by promotion under Rule 8 of the IndianAdministrative Service (Recruitment) Rules, 1954 not exceeding 331/3% of Item 1, 2, 3 & 4 above 35
7 Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) 80
  Total Authorized Strength 115
15. [ Manipur-Tripura] [Notification No. 11031/10/2009-AIS-II(A) dated 10.02.2010]{|
  Senior Duty Posts under the Joint Cadreof Manipur - Tripura 113 Minimumtenure forposting (inyears)
a. Manipur 60
  Chief Secretary to Government 1 -
  Additional Chief Secretary to Government 1 2
  Principal Secretary to Government 4 2
  Secretary to Government 15 2
  Resident Commissioner 1 2
  Director General of State Academy of Training 1 2
  Secretary to Governor 1 2
  Secretary to Chief Minister 1 2
  Secretary, Public Service Commission 1 2
  Commissioner, Departmental Enquiries 1 2
  Special/Additional/Joint/Deputy Secretary 9 2
  Deputy Commissioners 9 2
  Commissioner for Excise 1 2
  Commissioner for Taxes 1 2
  Director of Vigilance 1 2
  Director of Food & Civil Supplies 1 2
  Registrar of Cooperative Societies 1 2
  Director of Settlement and Land Records 1  
  Director of Tourism 1 2
  Director of Information and Public Relations 1 2
  Director of Commerce & Industries 1 2
  Director of Transport 1 2
  Director of Tribal Development & Backward Classes 1 2
  Director of Municipal Administration and Urban Development 1 2
  Director of Youth Affairs & Sports 1 2
  Director of Higher Education 1 2
  Director of School Education 1 2
b. Tripura 53  
  Chief Secretary to the Government 1  
  Principal Secretary to Government 2 2
  Director General, State Institute of Public Administration andRural Development 1 2
  Principal Secretary to Governor, Tripura 1 2
  Principal Resident Commissioner, Tripura Bhawan, New Delhi 1 2
  Secretary to Government 8 2
  Chief Executive Officer, Tripura Tribal Areas AutonomousDistrict Council 1 2
  Resident Commissioner, Tripura 1 2
  Secretary to Chief Minister 1 2
  Commissioner for Departmental Enquiries 1 2
  Secretary to Public Service Commission 1 2
  Additional Secretary/Deputy Secretary/Joint Secretary toGovernment 13 2
  District Magistrate and Collector 4 2
  Director of Higher Education 1 2
  Director of School Education 1 2
  Director of Vigilance 1 2
  Director of Social Welfare and Social Education 1 2
  Director of Food and Civil Supplies 1 2
  Director of Land Records and Settlement 1 2
  Director of Information, Cultural Affairs and Tourism 1 2
  Registrar of Cooperative Societies 1 2
  Labour Commissioner 1 2
  Director, Youth Affairs and Sports 1 2
  Director of Welfare for Schedule Tribes 1 2    
  Director of Welfare for Schedule Castes, OBC & ReligiousMinorities 1 2
  Director of Excise and Taxes 1 2
  Director of Industries and Commerce 1 2
  Director, Information Technology 1 2
  Director of Handloom, Handicraft and Sericulture 1 2
  Director, Planning and Coordination 1 2
1. Total Senior Duty Posts (a+b) 113  
2. CDR not exceeding 40% of item 1 above 45  
3. SDR not exceeding 25% of Item 1 above 28  
4. TR not exceeding 3.5% of Item 1 above 3  
5. LR and Junior Posts Reserve not exceeding 16.5% of Item 1above 18  
6. Posts to be filled by promotion under Rule 8 of the IndianAdministrative Service (Recruitment) Rules, 1954 not exceeding33.3% of Item 1,2,3 & 4 above 63  
7. Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) 144  
  Total Authorised Strength 207  
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