Section 5 in The Assam Secondary Education (Provincialisation) Act, 1977
5. Functions of Managing Committees.
(1)The administration, management and control of all employees of all secondary schools coming within the purview of this Act shall vest in the State Government from the appointed day.(2)The Managing Committees on such secondary schools shall exercise such functions, as may be specified by the State Government or under the rules made under this Act until such Committees are either reconstituted or replaced under the rules prescribed.
