Section 1(c) in Tamil Nadu Transparency In Tenders Rules, 2000
(c)[ These rules shall apply to all types of procurement except the procurement of Projects under the Public Private Partnerships.] [Added. (c). [TNGGE No.345 / 11-12-2012 (No.SRO.A-36(a)/2012) - G.O.Ms.No.425 / 11th December, 2012].]
