Himachal Pradesh High Court
Sunita Sharma vs . Gopal Singh & Anr. on 22 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Sunita Sharma Vs. Gopal Singh & Anr.
RSA No. 244 of 2019 .
22.04.2022 Present: Mr. Rahul Gathania, Advocate, vice Mr. Vipin Pandit, Advocate, for the appellant.
Mr. Abhishek Verma, Advocate, vice Mr. Karun Negi, Advocate, for respondent No.1.
Service of respondent No.2 is dispensed with vide order dated 15.09.2021.
RSA No.244 of 2019 and CMP No.5276 of 2019.
Today original counsel for parties are not available due to sudden demise of Sh.Ashok Pathania, Advocate, therefore, on request made on behalf of learned counsel appearing on behalf of parties, matter is adjourned.
List after four weeks.
(Vivek Singh Thakur), Judge.
22nd April, 2022 (shivender) ::: Downloaded on - 22/04/2022 20:13:19 :::CIS .
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