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State of Uttar Pradesh - Section

Section 4 in Uttar Pradesh Krishi Utpadan Mandi (Crusher Units Gur, Khandsari) (Compounding of Market Fee) Order, 2018

4.

Any trader licenced as crusher unit, who opts to pay the lump-sum amount shall submit his application in Form No. 1 to the market committee within 30 days from the date of publication of this order in the Gazette.