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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2) in U.P. Prison Administration and Reforms Department Engineering (Gazetted) Service Rules, 2006

(2)[ Assistant Engineer.-By promotion through the Selection Committee from amongst substantively appointed Junior Engineers and Computer operators who have completed ten years service as such on the first day of the year of recruitment:Provided that if suitable or eligible persons are not available for promotion, the post may be filled by transfer of service in accordance with the policy laid down by the Government.] [Substituted by Notification No. 2575/22-1-2007-216-90, dated 21st September, 2007 and published in the U.P. Gazette (Extraordinary), Part 4, Section (Ka), dated 21st September, 2007.]