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State of Uttar Pradesh - Section

Section 5 in U.P. Prison Administration and Reforms Department Engineering (Gazetted) Service Rules, 2006

5. Source of recruitment.

- Recruitment to the various categories of posts in the service shall be made from the following sources :
(1)Executive Engineer.-By promotion through the Selection Committee from amongst substantively appointed Assistant Engineers who have completed five years service as such on the first day of the year of recruitment:Provided that if no suitable or eligible person is available for promotion, the post may be filled by transfer of service in accordance with the policy laid down by the Government.
(2)[ Assistant Engineer.-By promotion through the Selection Committee from amongst substantively appointed Junior Engineers and Computer operators who have completed ten years service as such on the first day of the year of recruitment:Provided that if suitable or eligible persons are not available for promotion, the post may be filled by transfer of service in accordance with the policy laid down by the Government.] [Substituted by Notification No. 2575/22-1-2007-216-90, dated 21st September, 2007 and published in the U.P. Gazette (Extraordinary), Part 4, Section (Ka), dated 21st September, 2007.]