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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(2) in Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010

(2)It shall extend to whole of the State except Sections 13, 14 and 20 which shall extend only to such places and areas which are tourist areas or tourist destinations or heritage sites.