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Supreme Court - Daily Orders

Commissioner Of Income Tax ... vs Gracemac Corporation Golf View ... on 12 April, 2023

     ITEM NO.34                              REGISTRAR COURT. 1                  SECTION XIV

                                        S U P R E M E C O U R T O F              I N D I A
                                                RECORD OF PROCEEDINGS

                                    BEFORE THE REGISTRAR SH. ATUL M. KURHEKAR

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 3081/2023

     COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) 2Petitioner(s)

                                                              VERSUS

     GRACEMAC CORPORATION GOLF VIEW CORPORATE                                            Respondent(s)


     Date : 12-04-2023 This petition was called on for hearing today.


     For Petitioner(s)
                                               Mr. Susheel Tomar, Adv.
                                               Mr. Raj Bahadur Yadav, AOR
                                               Mr. Susheel Tomar, Adv.

     For Respondent(s)
                                               Mr. Ambhoj Kumar Sinha, AOR


                                UPON hearing the counsel, the Court made the following
                                                   O R D E R

Ld. Advocate-on-record, Mr.Ambhoj Kumar Sinha submits that he has filed vakalatnama on behalf of the sole respondent on 13.2.2023. Ld. counsel for the sole respondent further submits that he does not wish to file counter affidavit. Office to verify such filing and update the records accordingly.

If vakalatnama is already on record on due verification, the matter be processed for listing before the Hon’ble Court, as per rules.

Signature Not Verified

If vakalatnama is not on record, the matter be Digitally signed by PRIYANKA MALIK Date: 2023.04.15 listed again on 18.4.2023.

12:08:47 IST Reason:

ATUL M. KURHEKAR Registrar