Supreme Court - Daily Orders
Commissioner Of Income Tax ... vs Gracemac Corporation Golf View ... on 12 April, 2023
ITEM NO.34 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ATUL M. KURHEKAR
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 3081/2023
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) 2Petitioner(s)
VERSUS
GRACEMAC CORPORATION GOLF VIEW CORPORATE Respondent(s)
Date : 12-04-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. Susheel Tomar, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Susheel Tomar, Adv.
For Respondent(s)
Mr. Ambhoj Kumar Sinha, AOR
UPON hearing the counsel, the Court made the following
O R D E R
Ld. Advocate-on-record, Mr.Ambhoj Kumar Sinha submits that he has filed vakalatnama on behalf of the sole respondent on 13.2.2023. Ld. counsel for the sole respondent further submits that he does not wish to file counter affidavit. Office to verify such filing and update the records accordingly.
If vakalatnama is already on record on due verification, the matter be processed for listing before the Hon’ble Court, as per rules.
Signature Not Verified
If vakalatnama is not on record, the matter be Digitally signed by PRIYANKA MALIK Date: 2023.04.15 listed again on 18.4.2023.
12:08:47 IST Reason:
ATUL M. KURHEKAR Registrar